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State of Uttar Pradesh - Section

Section 84 in The U.P. Fundamental Rules

84.

Leave may be granted to government servants, on such terms as the Governor may by rule or order prescribe, to enable them to study scientific, technical or similar problems or to undergo special courses of instruction. Such leave is not debited against the leave account.(For rules made by the Governor under rule 84, see Chapter XI-A, Part III of this Volume.)