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State Consumer Disputes Redressal Commission

Gmada (Formerly Known As Puda), vs Rup Chand Bhardwaj on 23 August, 2011

2nd Bench STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB SCO NO.3009-12, SECTOR 22-D, CHANDIGARH.

First Appeal No.891 of 2010.

Date of Institution: 21.05.2010. Date of Decision: 23.08.2011. GMADA (formerly known as PUDA), PUDA Bhawan, Mohali.

.....Appellant.

Versus Rup Chand Bhardwaj R/o H.No.715-A, MIG Super, Phase-11, Mohali (Pb.).

.....Respondent.

First Appeal against the order dated 15.04.2010 of the District Consumer Disputes Redressal Forum, SAS Nagar, Mohali.

Before:-

Shri Inderjit Kaushik, Presiding Member. Shri Piare Lal Garg, Member. Present:-
For the appellant : Sh. Balwinder Singh, Advocate.
For the respondent : Sh. Rup Chand Bhardwaj, in person.
INDERJIT KAUSHIK, PRESIDING MEMBER:-
For order, see First Appeal No.845 of 2010 (Rup Chand Bhardwaj Vs Estate Office, GAMADA & Anr.).
(Inderjit Kaushik) Presiding Member (Piare Lal Garg) Member August 23, 2011.
(Gurmeet S)