Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Rajasthan - Section Section 85A in Rajasthan Land Revenue Act 1956 85A. Review by the State Government.. - The State Government may of its own motion or on the application of a party to a proceeding review and may rescind, alter or confirm any order made by it under this Act.
