Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Andhra Pradesh - Subsection Section 53(2) in Andhra Pradesh Capital Region Development Authority Act, 2014 (2)The area of the land pooling scheme shall be as notified by the Authority under section 55 of this Act.
