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Delhi High Court - Orders

Saba Simran vs Union Of India & Ors on 13 October, 2023

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~30
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    W.P.(C) 8898/2023
                                  SABA SIMRAN                           ..... Petitioner
                                                   Through: Mr. Vishal Tiwari, Adv.

                                                                            versus

                                       UNION OF INDIA & ORS.                                                     ..... Respondents
                                                     Through:                                        Ms. Pratima N. Lakra, CGSC
                                                                                                     with Ms. KashishG. Baweja,
                                                                                                     Adv. for R-1/UOI
                                                                                                     Ms. Simran Kumari, Adv. with
                                                                                                     Ms. Anushree Narain, Standing
                                                                                                     Counsel for R-2 and R-3
                                 CORAM:
                                 HON'BLE MR. JUSTICE YASHWANT VARMA
                                 HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                  ORDER

% 13.10.2023 CM APPL. 53401/2023 (E. H.) in W.P.(C)-8898/2023

1. Bearing in mind the status of the board as it exists presently, we are unable to expedite the hearing of the petition.

2. The application shall consequently stand dismissed. W.P.(C) 8898/2023

3. Let the petition be called on the date fixed i.e. 24.11.2023.

YASHWANT VARMA, J.

DHARMESH SHARMA, J, OCTOBER 13, 2023 sp This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2023 at 14:18:19