Delhi High Court - Orders
Saba Simran vs Union Of India & Ors on 13 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8898/2023
SABA SIMRAN ..... Petitioner
Through: Mr. Vishal Tiwari, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Pratima N. Lakra, CGSC
with Ms. KashishG. Baweja,
Adv. for R-1/UOI
Ms. Simran Kumari, Adv. with
Ms. Anushree Narain, Standing
Counsel for R-2 and R-3
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 13.10.2023 CM APPL. 53401/2023 (E. H.) in W.P.(C)-8898/2023
1. Bearing in mind the status of the board as it exists presently, we are unable to expedite the hearing of the petition.
2. The application shall consequently stand dismissed. W.P.(C) 8898/2023
3. Let the petition be called on the date fixed i.e. 24.11.2023.
YASHWANT VARMA, J.
DHARMESH SHARMA, J, OCTOBER 13, 2023 sp This is a digitally signed order.
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