Section 22(1) in Tamil Nadu Teachers Education University Act, 2008
(1)The Academic Council shall consist of the following members, namely:-Class I - Ex-Officio Members(a)The Vice-Chancellor;(b)The Chairmen of the Faculties(c)Two members from Government and eight members from Government aided Teachers Training Colleges nominated by Government by rotation CLASS II - OTHER MEMBERS(a)Eight members from among the Professors of the University, nominated by the Chancellor on the recommendation of the Vice-Chancellor;(b)Fifteen members from among the Principals of the unaided affiliated colleges, nominated by the Chancellor on the recommendations of the Government by rotation;(c)Three educationists having proficiency in matters relating to education, research and educational administration, nominated by the Chancellor on the recommendations of the Government;(d)Three persons of eminence nominated by the Chancellor on the recommendations of the Vice-Chancellor.(e)Members of the Syndicate not included in any of the above items;Provided that any Chairperson of a Board of Studies may be invited to attend a meeting if his special knowledge may be of relevance to the items for discussion at the meeting.
