Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(4) in Bihar Police Act, 2007 (4)The number of police personnel deputed in the police station shall be as much as determined by the government from time to time through the general or special order.
