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State of Madhya Pradesh - Section

Section 25 in The M.P. Municipal Service (Executive) Rules, 1973

25. Efficiency Bar.

- In making recommendations in respect of the crossing of efficiency bar by the members of the service, the following criteria shall be followed :-
(i)The general criteria is that the person should be efficient in the performance of the particular duties entrusted to him and that he is capable of discharging higher responsibilities. Confidential reports for this purpose shall be taken into consideration.
(ii)The person should be fully conversant with the Act and the rules and bye-laws made thereunder as also the other State Acts connected with local administration.
(iii)Apart from intelligence, industry and capacity for work, ability to control subordinates and manage the whole Municipal Office or any section thereof, as the case may be, is an important factor to be borne in mind in allowing a member of the service to cross the efficiency bar.
(iv)He should also be competent to guide and train assistants in office, out-door and field work.