Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(ii) in The Tamil Nadu Acquisition of Land for Industrial Purposes Act, 1997 (ii)sufficient opportunity shall, in every instance, be given to enable women (if any) to withdraw from such land or building;
