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[Cites 0, Cited by 0] [Section 298] [Entire Act]

State of Rajasthan - Subsection

Section 298(1) in Rajasthan Panchayati Raj Rules, 1996

(1)The appointing authority of any authority to which it is subordinate or any other authority empowered by the State Government in that behalf may place under suspension any officer or servant of a Panchayat Samiti or Zila Parishad.