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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(6)(e) in Maharashtra Public Universities Act, 2016

(e)prepare and update the Handbook of the Statutes and Regulations approved by the authorities, bodies or committees, from time to time, and make them available to all members of the authorities and officers of the university;