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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Uttarakhand - Subsection

Section 121(2) in Uttarakhand Panchayati Raj Act, 2016

(2)In preparing the budget estimate under sub-section (1) the estimate of income shall show separately grants from the State Government towards planning and development activities and the estimate of expenditure shall show separately how such grants are proposed to be expended.