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[Cites 0, Cited by 0] [Section 837] [Entire Act]

State of Jharkhand - Subsection

Section 837(1) in Bihar Education Code, 1961

(1)The subordinate services in the Education Department are as follows :-
(a)The Subordinate Educational Service.
(b)The Lower Subordinate Service.
(c)The ministerial service in the office of the Director.
(d)The ministerial service of all the other offices subordinate to the Director.
In addition to the above there is a General Subordinate Service which, so far as the Education Department is concerned, consists of all posts the maximum pay of which does not exceed Rs. 400 a month and which :-
(i)are not included in the above list, or classed as posts in a State service; or
(ii)are wholly excluded from the operation of the Civil Service (Classification, Control and Appeal) Rules, by rule 3 or under rule 4 thereof.