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[Cites 0, Cited by 0] [Section 25(7)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(7)(a) in The Rajasthan Municipal Service Rules, 1963

(a)if promotion is from more than one categories of posts in the same pay scale, eligible persons upto two in number from each category of posts in the same pay scale shall be considered for promotion.