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[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of Karnataka - Subsection

Section 112(1)(k) in Karnataka Agricultural Produce Marketing Act 1966

(k)[] [Renumbered and Inserted by Act 23 of 2007 w.e.f.16.8.2007.] such other functions as may be specified by regulations.]