Punjab-Haryana High Court
Haryana State And Another vs Channi And Another on 1 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 1204 of 2010 (O&M)
Haryana State and another ...... Appellants
Versus
Channi and another .....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Advocate General, Haryana with Mr. Ashish Gupta, Asstt. Advocate General, Haryana.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1824 of 2006, titled Sudama and others Versus The State of Haryana and another.
(RAJESH BINDAL) 01.10.2010 JUDGE Poonam(II)