Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Andhra Pradesh - Section

Section 32 in Andhra Pradesh Agricultural University Act, 1963

32. Constitution of a Selection Committee for appointment of officers and teachers of a Faculty.

(1)The Board shall appoint a Selection Committee for each Faculty which shall consist of the following persons namely: -
(i)the Vice-Chancellor who shall be ex-officio Chairman of the Committee.
(ii)the Dean of the Faculty concerned -
(iii)One person outside the University having special knowledge of the subject of the Faculty, nominated by the Board.
(2)The teachers of a Faculty shall be appointed by the Board on the recommendation of the Selection Committee of that Faculty and their remuneration and other conditions of service shall be such as may be prescribed.