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NCT Delhi - Section

Section 91 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

91. The Storage and subsequent care of grain.

- Grain should not be finally stored until it is thoroughly dry, if it is damp it should be spread out and turned over frequently in the sun for a few days but must not be left uncovered at night. All grain should be protected from birds, vermin and insects and secured under lock and key. It should be separated from the walls and floor of the store or pit by at least one foot of bhuse, examined at intervals to see that it is not being damaged. If it shows sign of damage or decay, it should be all turned out, exposed to the sun, cleaned and restored with fresh dry bhuse, if necessary. Immediately any loss is discovered, a full report of the circumstances should be made to the Inspector General.