Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(9) in Bihar Land Mutation Act, 2011 (9)Mutation claimed on the basis of transfer through sale-purchase, gift or exchange, shall not be allowed unless it is registered.
