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[Cites 0, Cited by 2] [Section 96(2)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(2)(xviii) in The Motor Vehicles Act, 1988

(xviii)regulating the painting or marking of transport vehicles and the display of advertising matter thereon, and in particular prohibiting the painting or marking of transport vehicles in such colour or manner as to induce any person to believe that the vehicle is used for the transport of mails;