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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(v) in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017

(v)"Competent Authority Seats" means the seats earmarked from out of the sanctioned intake of seats in MBBS/BDS Courses in each College to be filled by the Committee for Admissions constituted by the Competent Authority.