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[Cites 0, Cited by 0] [Section 150] [Entire Act]

Union of India - Subsection

Section 150(2) in The Navy (Pay And Allowances) Regulations, 1966

(2)The monthly rates of expatriation allowance admissible to sailors shall be as follows:
  Rs.
ChiefPetty Officers. 20.00
PettyOfficers 15.00
LeadingRates 12.50
Able/OrdinaryRates 10.00
Seagoingboys 5.00