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NCT Delhi - Section

Section 31 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

31. Superintendent to take effect to the requisitions of the Medical Office.

- The Superintendent shall carry into effect all requisitions, in writing of the Medical Officer, as to the provision of extra bedding or clothing or the alternation of the diet of any prisoner or with respect to any alternation of discipline or treatment in the case of any prisoner whose mind or body may, in the opinion of the Medical Officer, require it.