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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(a) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(a)makes or receives any payment for the supply of, or for an offer to supply, any [human organs] [Substituted 'human organ' by Jammu and Kashmir Act No. 45 of 2018, dated 13.12.2018.];