Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

(2)The Institute notified under subsection (1) shall function as a semi-autonomous institution under this Act with its own staff structure to suit the norms of. the Medical or Dental Council of India with the affiliation to Dr. N.T.R. University of Health Sciences, Vijayawada for grant of Degrees, Diplomas, etc., as per its regulations.