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[Cites 0, Cited by 0] [Section 581Q(1)] [Section 581Q] [Entire Act]

Union of India - Subsection

Section 581Q(1)(b) in The Companies (Amendment) Act, 2002

(b)the Producer Company, in which he is a director, has made a default in repayment of any advances or loans taken from any company or institution or any other person and such default continues for ninety days;