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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Telangana - Subsection

Section 49(1)(f) in Telangana Irrigation Act, 1357 F.

(f)notwithstanding any prohibition, passes or causes animals or vehicles to pass, in or across any irrigation work, its banks, or channels, contrary to rules made under section 67;