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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(a) in Rules Regulating the Conditions of Sale of Timber from Established Depots

(a)A road permit shall have to be obtained from the Divisional Forest Officer, for plying truck or other heavy vehicles on forest roads at the rates given below :-
(i)Rs. 100 per quarter per vehicle, or
(ii)Rs. 2 per vehicle per one side trip.