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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(e) in The M.P. Boiler Operation Engineers' Rules, 1968

(e)Two copies of recent bust photograph (50 x 57 m.m. size) one of which shall bear the signature and the thumb impression of the applicant on the back, duly attested by a Gazetted Officer or employer.