[Cites 0, Cited by 0]
[Section 3]
[Entire Act]
State of Punjab - Subsection
Section 3(2) in The Punjab Roads and Bridges Development Board Act, 1998
| (i) Chief Minister, Punjab | Chairman |
| (ii) Minister Public Works (B&R) | Vice-Chairman |
| (iii) Chief Secretary | Member |
| (iv) Secretary Excise and Taxation | Member |
| (v) Secretary Finance | Member |
| (vi) Secretary Planning | Member |
| (vii) Secretary Transport | Member |
| (viii) Secretary Public Works (B&R) | Member |
| (ix) Chief Engineer of Public Works (Incharge of Roads andBridges) | Member |