Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 7 in Rajasthan Government Servants' General Provident Fund Rules, 1997

7. Administrative Report of the Fund.

- A report as to the administration and affairs of the provident fund scheme during the previous financial year shall be submitted by the Director to the Government before 31st December each year.