Delhi High Court - Orders
Union Of India & Ors vs Rishi Raj on 7 January, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~5.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5597/2015 and C.M. Nos.10062/2015 & 48228/2018
UNION OF INDIA & ORS ..... Petitioners
Through: Mr. Saket Chandra, Advocate for
Mr.Rajeev Sharma, Advocate.
versus
RISHI RAJ ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 07.01.2019 Learned counsel for the petitioners is held up in another Court. Adjournment is sought.
Adjourned to 10.07.2019.
VIPIN SANGHI, J A. K. CHAWLA, J JANUARY 07, 2019 B.S. Rohella