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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(1) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(1)Save as provided in rule 9, any person desiring to transport poppy straws in excess of the quantity mentioned in rule 3 shall make an application to the authorised officer for a pass in that behalf.