(f)"Children's Home" means an institution, whether called an orphanage, home or by any other name and where one or more children reside, either fully or partly [and shall include all crèches, boarding schools, orphanages, protective homes and hostels which provide for care or custody or education or rehabilitation of a child";] [Inserted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].]
