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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(10) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(10)to ensure timely submission of the copy of the accounts and the audit report to the State Government within nine months from the end of the financial year alongwith the statement of the action taken thereon by the University as required under provision of sub-section (4) of section 55.