Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Odisha - Subsection

Section 99(5) in The Orissa Port Trust Act, 1962

(5)keeping clean the harbour and basins and the works of the Board and for preventing filth or rubbish being thrown therein or thereon;