Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Odisha - Subsection

Section 84(4) in The Orissa Municipal Employees' Pension Rules, 1989

(4)The Executive Officer of every Council shall open an account in any Nationalised Bank in his locality as may be convenient to him exclusively to deposit the amount receipted from the Director and withdraw such amount for payment to the pensioner and keep proper account.