Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Assam - Subsection Section 13(9) in The Assam Agricultural Service Rules, 1980 (9)The promotions shall be in accordance with the lists finally approved by the Appointing Authority or by the Commission under Rule 14, as the case may be.
