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State of Rajasthan - Section

Section 8 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(8)Reservation of vacancies for women candidates shall be 30% category wise, in direct recruitment out of which 5% shall be for widow candidates. In the event of non-availability of the eligible and suitable widow candidates in a particular year, the vacancies so reserved for widow candidates shall be filled by other women candidates and the event of non-availability of eligible and suitable women candidates, the vacancies so reserved for them shall be filled up by male candidates and such vacancies shall not be carried forward to the subsequent year and the reservation shall be treated as horizontal reservation i.e. the reservation of women candidates shall be adjusted proportionately in the respective category to which the women candidates belong.][66. xxx] [Deleted by Notification No. Nil, dated 24.10.2007-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 1.2.2008, p. 165(1), vide G.S.R. 91, enforced w.e.f. 24.10.2007 = 2008 RSCS/Part II/P. 382/H. 198, w.e.f. 24.10.2007.][67. Persons appointed to the service may be transferred from one Market Committee to another by the Director when considered necessary in public interest.] [Substituted by Notification No. F. 15(24)/Agriculture/2B/85, dated 27.7.1991-Rajasthan Gazette, Part IV(C), dated 7.5.1992, p. 158, dated 27.7.1991 [7.5.1992]]