Madhya Pradesh High Court
Mukesh Kalway vs Commissioner Of Customs on 20 April, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 16712 of 2018
(MUKESH KALWAY Vs COMMISSIONER OF CUSTOMS AND OTHERS)
Dated : 20-04-2023
Shri Ajit Purohit, learned counsel for the petitioner.
Shri Sameer Seth, learned counsel for the respondents.
Learned counsel appearing for the revenue prays for and is granted time t o point out the current status of the cases involving similar issues pending before the Apex Court (C.A.D.Nos.41319, 41324 and 41328 of 2018) Accordingly, the case be taken up in the week commencing 19.06.2023 along with W.P.No.3453/2019.
Interim relief shall remain in operation till the next date of hearing.
(SHEEL NAGU) (DWARKA DHISH BANSAL)
JUDGE JUDGE
sh
Signature Not Verified
Signed by: S HUSHMAT
HUSSAIN
Signing time: 4/21/2023
11:15:50 AM