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Madhya Pradesh High Court

Mukesh Kalway vs Commissioner Of Customs on 20 April, 2023

Author: Sheel Nagu

Bench: Sheel Nagu

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        WP No. 16712 of 2018
                                          (MUKESH KALWAY Vs COMMISSIONER OF CUSTOMS AND OTHERS)

                          Dated : 20-04-2023
                                  Shri Ajit Purohit, learned counsel for the petitioner.

                                  Shri Sameer Seth, learned counsel for the respondents.

Learned counsel appearing for the revenue prays for and is granted time t o point out the current status of the cases involving similar issues pending before the Apex Court (C.A.D.Nos.41319, 41324 and 41328 of 2018) Accordingly, the case be taken up in the week commencing 19.06.2023 along with W.P.No.3453/2019.

Interim relief shall remain in operation till the next date of hearing.

                               (SHEEL NAGU)                                      (DWARKA DHISH BANSAL)
                                   JUDGE                                                JUDGE

                          sh




Signature Not Verified
Signed by: S HUSHMAT
HUSSAIN
Signing time: 4/21/2023
11:15:50 AM