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State of Uttar Pradesh - Section

Section 14 in The U.P. Food and Civil Supplies (Supply Branch) Subordinate Service Rules, 1980

14. [ Determination of vacancies. [Substituted by Notification No. 2743/29-2-93-504/80-TC, dated 27th September, 1993.]

- The appointing authority shall determine the number of vacancies to be filled in during the course of the year of recruitment as also the number of vacancies to be reserved for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories under rule 6. The vacancies to be filled through the Commission shall be intimated to them.]