Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Telangana - Subsection Section 44(2) in Telangana Weights and Measures (Enforcement) Act, 1958 (2)The Madras Weights and Measures Act, 1948 (Madars Act XXII of 1948).
