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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(j) in Punjab School Education Board (Employees Service) Regulation, 1988

(j)'Junior Services Selection Committee' means a Committee consisting of the Secretary and two or more persons to be nominated by the Chairman for the purposes of these regulations. The term of this committee shall be for one year;