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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 14 in The Carriage by Air Act, 1972

14. The consignor and the consignee can respectively enforce all the rights given to them by rules 12 and 13, each in his own name, whether he is acting in his own interest or in the interest of another, provided that he carries out the obligations imposed by the contract.