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[Cites 0, Cited by 0] [Section 107] [Entire Act]

Union of India - Subsection

Section 107(7) in The Coal Mines Regulations, 2011

(7)The owner, agent or manager of every mine shall submit a copy of the 'Safety Management Plan' to the Regional Inspector who may, at any time by an order in writing, require such modifications in the plan as he may specify therein.