Section 35 in The Bengal Land Records Maintenance Act, 1895
35. State Government may vest Officer with special appellate powers.
- The [State] [Substituted by A.L.O.] Government may from time to time vest any Officer other than the Collector of the district with special appellate powers under this Act: and every officer so vested shall be competent to hear and decide any appeal which the Collector of the district is competent to hear and decide under this Act.
