Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 16 in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978 16. Procedure for direct requirement to the post of stenographer. (1)For the purpose of direct recruitment to the posts of Stenographer there shall be constituted a Selection Committee comprising -
