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State of Bihar - Section

Section 3 in Bihar Warder Cadre Rules, 2014

3. Constitution of Cadre.

- 3.1 In this Cadre, the number of post of each stage of hierarchy and total number of posts of the cadre shall be as that has been sanctioned or notified by the Government, and as that may be notified by the Government from time to time in the future.
3.2The hierarchy of this cadre shall be as follows -
(i)Warder
(ii)Head Warder
(iii)Chief Head Warder
Note. -
3.3Promotion based post of Head Warder and Chief Head Warder shall be within total Cadre strength or as may be recommended and sanctioned or may have been sanctioned.
3.4The process for promotion to Head Warder from Warder and to Chief Head Warder from Head Warder shall be that as may be laid down by Inspector General, Prisons and Correctional Services in the light of prescribed provisions of the General Administrative Department from time to time.