Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1109] [Entire Act] State of Uttar Pradesh - Subsection Section 1109(c) in Rules under the United Provinces Excise Act, 1910 (c)The vintner shall have to pay such overtime charges for work done on an approved holiday as the Excise Commissioner may prescribe.