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The Auroville Foundation vs Navroz Kersasp Mody on 3 November, 2022

Bench: Sanjay Kishan Kaul, Abhay S. Oka

     ITEM NO.15                             COURT NO.3                SECTION XVII

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                                    Civil Appeal Nos.5781-5782/2022

     THE AUROVILLE FOUNDATION                                          Appellant(s)

                                                   VERSUS

     NAVROZ KERSASP MODY & ORS.                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.120124/2022-EX-PARTE STAY )

     Date : 03-11-2022 These appeals were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                            HON'BLE MR. JUSTICE ABHAY S. OKA

     For Parties                      Mr. P. V. Yogeswaran, Adv.
                                      Ms. Swarupama Chaturvedi, Adv.
                                      Mr. A. Yogeshwaran, Adv.
                                      Ms. Poong Khulali, Adv.
                                      Mr. Siddharth Vasudev, Adv.
                                      Mr. T. V. S. Raghavendra Sreyas, AOR
                                      M/s. Gayatri Gulati, Adv.

                                      Ms. Ruchi Kohli, AOR
                                      Ms. Srishti Mishra, Adv.
                                      Ms. Kamakshi Bagga, Adv.

                                      Ms. Aishwarya Bhati, ASG
                                      Mr. Shibashish Mishra, Adv.
                                      Ms. Shreya Jain, Adv.
                                      Mr. Gurmeet Singh Makker, AOR

                                      Mr. M. V. Swaroop, Adv.
                                      Mr. M. V. Mukunda, Adv.
                                      Mr. Mithun Shashank, Adv.
                                      Mr. Vikas Mehta, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Delay in filing spare copies is condoned. I.A. No.142588 of Signature Not Verified 2022 stands allowed.

ASHA SUNDRIYAL Date: 2022.11.04 17:11:55 IST Reason:

Respondent Nos.1 & 2 have entered appearance and have filed 1 their counter affidavits. Rejoinder(s), if any, be filed within two weeks.

Learned counsel enters appearance for respondent No.3. Counter affidavit be filed within four weeks. Rejoinder(s), if any, be filed within two weeks thereafter.

Respondent No.4 has not been served. Let fresh notice be issued to respondent No.4. Dasti, in addition, through standing counsel.

Learned counsel enters appearance for respondent Nos.9 to 13 also who are proforma parties but support respondent Nos.1 & 2.

Respondent Nos.5 to 8 are stated to be again intervenors like the other private respondents but support the stand of the petitioner.

List in the Month of January, 2023 on a non-miscellaneous day.

(RASHMI DHYANI PANT)                                          (POONAM VAID)
   COURT MASTER                                               COURT MASTER




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